Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Bengal Presidency - Subsection Section 65(a) in Calcutta Improvement Act, 1911 (a)that any street laid out or altered by them has been duly levelled, paved, metalled, flagged, channelled, severed and drained in the manner provided in the plan sanctioned by the State Government under section 48,
