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[Cites 0, Cited by 0] [Section 262(7)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(7)(a) in The Income Tax Act, 2025

(a)has not been allotted a Permanent Account Number but possesses the Aadhaar number, may furnish or intimate or quote his Aadhaar number in lieu of the Permanent Account Number, and such person shall be allotted a Permanent Account Number in the manner, as may be prescribed;