Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(2)(b) in Bihar State Public Libraries and Information Centre Act, 2008 (b)To make advice for necessity based grant to the libraries of different level of the State according to specified rules of this Act.