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[Cites 0, Cited by 0] [Section 3(44)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(44)(d) in Sikkim Interpretation and General Clauses Act, 1977

(d)all enactments in force in a State or some States in India with respect to matters in the State List or the Concurrent List of the Constitution not being Central Acts and extended to the State of Sikkim by notifications under clause (n) of Article 371 F of the Constitution;