Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(i) in The M.P. Industrial Relations Act, 1960

(i)when a memorandum of the settlement arrived at in such proceeding is signed by the parties under sub-section (1) of Section 43; or