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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(B) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(B)holding no land at all on the date of the commencement of this Act shall acquire by any means whatsoever, after that date, any land.