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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(13) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(13). The address and phone numbers of the Forum shall be displayed at all the offices of the distribution licensee and wide publicity shall be given in their areas of operation.