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Himachal Pradesh High Court

Surinder Kumar Kaushal vs . Hpu & Ors. on 21 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Surinder Kumar Kaushal Vs. HPU & Ors.

CWP No. 2338/2022

21.06.2022 Present: Mr. C.N. Singh, Advocate, for the petitioner.

.

Mr. Surender Verma, Advocate, for respondents No. 1 and 2.

Even though, respondents No. 4 and 5 have been served, however, there is no appearance on their behalf.

As a matter of fact, the main relief, as sought for in this petition, is only qua the said respondents.

Therefore, in these circumstances, we direct respondents No. 4 and 5 to send forthwith Registration Certificate, as also Migration Certificate of the petitioner, so as to reach this Court well before the next date of hearing.

A copy of this order be sent by the Registrar General of this Court to both the aforesaid respondents and he shall further contact the concerned officer(s) telephonically and apprise them of the order of the Court.

List on 05.07.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21st June, 2022 (raman) ::: Downloaded on - 21/06/2022 20:07:07 :::CIS