Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

13. Power to make regulations.

- The Authority may make regulations to provide for the terms and conditions of service including the salary- and allowances of the officers and employees of the Authority.