Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(6) in Tamil Nadu Highways Act, 2001 (6)The permission granted under sub-section (2) shall be in such form and subject to such conditions as may be prescribed.
