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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2)(ii) in The Orissa Apartment Ownership Act, 1982

(ii)the declaration, the amendment or the instrument is in order, and by an order in writing giving reasons therefor, accept or reject the declaration, the amendment or the instrument.