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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(7) in The U.P. Electricity Regulatory Commission (Appointment and Conditions of Service of the Chairperson and Members) Rules, 2008

(7)Selection Committee shall recommend a panel of two names of short-listed candidates in order of merit and forward the same to the State Government for appointment.