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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(2)(a) in Sree Sankaracharya University of Sanskrit Act, 1994

(a)to review the financial position of the University, from time to time, and to make recommendations to the Syndicate on all matters relating to the finance of the University;