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[Cites 0, Cited by 0] [Section 87(19)] [Section 87] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 87(19)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)tax on goods imported into Arunachal Pradesh by an Approved Road Transporter has not been paid by the due date for payment of the tax, and