Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27D(3)] [Section 27D] [Entire Act]

State of Kerala - Subsection

Section 27D(3)(ii) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(ii)restore a paddy land or wetland or un-notified land to its original position;