Supreme Court - Daily Orders
Mrs. Meenu Aggarwal vs M/S Jmd Ltd. on 5 October, 2016
ITEM NO.46 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 21872/2014
MEENU AGGARWAL Petitioner(s)
VERSUS
M/S JMD LTD Respondent(s)
(with appln. (s) for c/delay in filing process fee)
Date : 05/10/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sarvesh Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing spare copies is condoned. Issue notice to the respondent forthwith.
List again on 6.12.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2016.10.08 10:46:33 IST Reason: