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Supreme Court - Daily Orders

Mrs. Meenu Aggarwal vs M/S Jmd Ltd. on 5 October, 2016

     ITEM NO.46                          REGISTRAR COURT. 1                 SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C)                   No(s).   21872/2014


     MEENU AGGARWAL                                                      Petitioner(s)

                                                    VERSUS

     M/S JMD LTD                                                         Respondent(s)

     (with appln. (s) for c/delay in filing process fee)


     Date : 05/10/2016 This petition was called on for hearing today.



     For Petitioner(s)
                                         Mr. Sarvesh Singh,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in filing spare copies is condoned. Issue notice to the respondent forthwith.

List again on 6.12.2016.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2016.10.08 10:46:33 IST Reason: