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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in Sick Textile Undertakings (Nationalisation) Act, 1974

(n)"textile company" means a company specified in column (5) of the First Schedule as owning the textile undertaking specified in the corresponding entry in column (2) of that Schedule;