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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(i) in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985

(i)to contact every prisoner in the jail and to prepare case history (in Form No. 14) with an analysis of personality aptitude and correctional needs of the prisoner;