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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(d) in The West Bengal Motor Vehicles Rules, 1989

(d)The driver of a motor vehicle shall not pass a vehicle travelling in the direction as himself,-
(i)if his passing is likely to cause inconvenience or danger to other traffic proceeding in any direction, or
(ii)where a point or a corner or a hill or an obstruction of any kind venters the road ahead not clearly visible.