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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

4. Allotment of seats.

- The seats to be allotted in each Un-aided Minority professional Institution under these Rules for Admission of Candidates shall be classified as:Category - A - (70% of the sanctioned intake of the seats) EAMCET Based Management seats:- These seats shall be filled by the Management of the Minority Institutions in a transparent manner based on EAMCET merit candidates belonging to the concerned Minorities.Category - B (30% of the sanctioned intake of the seats) Management Seats: -These seats shall be filled by the individual Minority Institutions college in the order of merit in a transparent manner as specified in Rule 6 (b).