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State of Jharkhand - Section

Section 68 in The Bihar Primary and Middle Education Rules, 1961

68. Register of schools.

- The District Superintendent shall also maintain a register of schools Anchalwise, with at least two pages allotted for each village in the Anchal. Besides particulars regarding population and the number of children of school-going age of different groups in each village, the register should also contain the particulars of each school, such as, the name of the school, the number of classes, the number of teachers, the number of boys and the number of girls on the rolls, the average attendance, etc. This register shall be permanent in character and shall be kept up-to-date. Detailed instructions regarding their maintenance should be issued by the Director from time to time.