Section 8(1)(a) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015
(a)[ whether the applicant satisfies the eligibility criteria specified in these regulations and also the terms and conditions specified in regulation 4;] [Substituted by Notification No. PFRDA/12/RGL/139/7, dated 25.6.2018 (w.e.f. 27.4.2015).]