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[Cites 0, Cited by 0] [Section 606(1)] [Section 606] [Entire Act]

State of Odisha - Subsection

Section 606(1)(h) in The Orissa Municipal Corporation Act, 2003

(h)build or dig, or cause to be built or dug, any grave or vault in any burial ground at a less distance than two feet from the margin of any other grave or vault;