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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(5)(b) in Jammu and Kashmir Urban Immovable Property Tax (Repeal And Saving) Act, 2002

(b)as might involve the disclosure of proceedings of the Cabinet of the State Government or any committee of the Cabinet: