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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(2) in Kamdhenu University Act, 2009

(2)A person who is a member of any authority or body of the University as a representative of another body whether of the University or not shall cease to be a member of such authority or hotly if he ceases to be a member of that other body from which he was appointed, nominated or coopted.