Himachal Pradesh High Court
Nitin Pathania vs . Bpcl & Ors. on 24 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Nitin Pathania Vs. BPCL & Ors.
CWP No. 4617/2021.
24.02.2022 Present: Mr. Amit Jamwal, Advocate, vice counsel for the petitioner.
Ms. Sneh Bhimta, Advocate, vice counsel for respondents No. 1 and 2.
Mr. Suneet Goel and Mr. Vivek Negi, Advocates, for respondent No. 3.
CMP No. 211/2022Heard. Taking into consideration the peculiar facts and circumstances of the case, early hearing application is allowed. List the main petition for final hearing 5th May, 2022.
The application stands disposed of.
(Chander Bhusan Barowalia) Judge 24th February, 2022 (raman) ::: Downloaded on - 24/02/2022 20:12:23 :::CIS