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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(8) in Jhargram University Act, 2017

(8)
(i)The Chancellor, or in his absence the Vice-Chancellor, shall preside at the meetings of the Council;
(ii)Twenty-five percent of the members of the Council shall be a quorum for a meeting of the Council;
(iii)Twenty-five percent of the members of any Body or authority constituted by the Council shall be a quorum for a meeting of such body.