Delhi High Court - Orders
Gajender Singh Drall And Ors vs Govt Of Nct Of Delhi And Ors on 28 July, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-25 & S-27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 320/2018
GAJENDER SINGH DRALL AND ORS ..... Petitioners
Through: None
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Ravi Prakash, CGSC along with
Ms. Anum Hussain and Ms. Shruti
Shiv Kumar, Advocates for R-1.
S-27
+ W.P.(C) 11104/2018, CM APPL. 43169/2018 & CM APPL.
10231/2022
YUDHVIR SINGH & ANR ..... Petitioners
Through: Mr. Sumit Agarwal and Mr. Pravesh
Pratap Singh Solanki, Advocates.
versus
GOVT. OF NCT OF DLEHI & ORS ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Mr. Sunil
Kumar Jha, Mr. M.S. Akhtar and
Ms. Rini Violet Tigga, Advocates
for R-1 to R-4.
Mr. Rahul Chauhan, Advocate for R-
5.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 28.07.2022 Renotify on 14.11.2022 SIDDHARTH MRIDUL, J AMIT SHARMA, J JULY 28, 2022/rs Click here to check corrigendum, if any Signature Not Verified Digitally Signed W.P.(C) 320/2018 & W.P.(C) 11104/2018 Page 1 of 1 By:DURGESH NANDAN Signing Date:02.08.2022 12:26:39