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Sabmiller India Limited (Formerly ... vs Som Distilleries And Breweries Ltd. on 12 September, 2014

Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh

  ITEM NO.22                                 COURT NO.10                  SECTION IVA

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......./2014
                                         CC No(s). 14437/2014
  (Arising out of impugned final judgment and order dated 26/07/2013
  in WP No. 20094/2012,13/03/2014 in RP No. 928/2013 passed by the
  High Court of Madhya Pradesh at Jabalpur)

  SABMILLER INDIA LIMITED (FORMERLY
  KNOWN AS SKOL BREWERIES LTD)                                            Petitioner(s)

                                                    VERSUS

  SOM DISTILLERIES AND BREWERIES LTD.                Respondent(s)
  (With application for condonation of delay in filing SLP and
  condonation of delay in refiling SLP and office report)

  Date : 12/09/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

  For Petitioner(s)                    Mr.   Kapil Sibal, Sr. Adv.
                                       Mr.   Vikas Singh Jangra, A.O.R.
                                       Mr.   Aditya Verma, Adv.
                                       Mr.   Vibhav Mithal, Adv.

  For Respondent(s)

                            UPON hearing counsel the Court made the following
                                              O R D E R

Delay condoned.

We are not inclined to interfere with the order impugned herein. The Special Leave Petition is dismissed.

Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER