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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(a) in University of Heatlh Sciences, Karnal Act, 2016

(a)Kalpana Chawla Government Medical College, Karnal shall with effect from the commencement of this Act cease to be an affiliated college of Pandit Bhagwat Dayal Sharma University of Health Sciences, Rohtak and shall stand transferred to University;