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Delhi High Court - Orders

Upma Khanna & Anr vs Tarun Sawhney & Ors on 22 October, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~8 (2019)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     RFA(OS) 34/2019 & CM No. 16391/2019

                                UPMA KHANNA & ANR.                                   ..... Appellants
                                            Through:              None.

                                                    versus

                                TARUN SAWHNEY & ORS.                                 ..... Respondents
                                            Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                HON'BLE MR. JUSTICE TALWANT SINGH

                                         ORDER

% 22.10.2021 [PHYSICAL COURT HEARING]

1. It is already 04:15 P.M.

2. Since we have to convene in separate special benches, it is not possible to hear this matter today.

3. List the matter on 08.03.2022.

RAJIV SHAKDHER, J TALWANT SINGH, J OCTOBER 22, 2021/nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:HARIOM Signing Date:27.10.2021 18:03:24