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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(e) in Kerala Cultural Activists Welfare Fund Act, 2010

(e)"cultural activity" means an activity performed by a cultural activist and recognized as such by the respective Academy or Organisations or irade or such other Body or Association approved by Government for the purposes of this Act, in which the activist is a member,