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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Multi-State Co-Operative Societies Rules, 2002

(1)Every multi-State co-operative society shall maintain at its registered address a registration file containing,-
(a)the certificate of registration;
(b)the registered bye-laws;
(c)all registered amendments to the bye-laws alongwith the certificates of registration of amendments;
(d)a copy of the Act and the rules.