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[Cites 0, Cited by 0] [Section 366] [Entire Act]

State of Haryana - Subsection

Section 366(2) in Punjab Jail Manual

(2)When a warder goes on leave for more than a month, he shall make over his uniform to the charge of the Deputy Superintendent, and it shall not be used by any other person during the officer's absence.Note - Uniform not in use may be preserved from injury by insects, by sprinkling amongst the articles before them up, a handful of crude burnt borax (sohaga) or a plentiful supply of neem leaves. All woollen articles in store shall be periodically aired.