Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(b) in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020. (b)“epidemic disease” means any disease declared as epidemic disease by notification published in the official Gazette, by the Government;
