Madhya Pradesh High Court
Annulal Dahariya vs High Court Of M.P. on 26 April, 2017
WP-9897-2016
(ANNULAL DAHARIYA Vs HIGH COURT OF M.P.)
26-04-2017
Shri Praveen Verma, learned counsel for the petitioners.
Shri K.N.Fakhruddin, learned counsel for the respondent No.1.
Shri Girish Kekre, learned GA for the respondent No.2/State. The learned Government Advocate appearing for the State prays for and is granted two weeks' time to file a return as well as place on record the subsequent orders passed by this Court and also the Supreme Court in respect of decision of this Court in the case of K.L.Asre Vs. State of M.P. (W.P.S.No.1070/2003) (RAVI SHANKAR JHA) (ASHOK KUMAR JOSHI) JUDGE JUDGE C