Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354] [Entire Act] State of Maharashtra - Subsection Section 354(2) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (2)The expression "continuing candidate" means any candidate not elected or not excluded from the poll at any given time;
