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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(2)(a) in The Himachal Pradesh Transfer of Land (Regulation) Act, 1968

(a)the form of application for the grant of permission under section 4, the particulars it may contain, the fees which should accompany it and the manner of depositing such fees; and