National Consumer Disputes Redressal
Darcl Logistics Ltd. vs Icici Lombard Gic Ltd. & 2 Ors. on 8 April, 2016
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVIEW APPLICATION NO. 74 OF 2016 IN RP/3960/2013 1. DARCL LOGISTICS LTD. ...........Appellants(s) Versus 1. ICICI LOMBARD GIC LTD. & 2 ORS. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : For the Respondent :
Dated : 08 Apr 2016 ORDER The petitioner, DARCL Logistics Ltd. has moved an application for review of the order dated 02.11.2015 passed by this Commission.
We do not find any error apparent on the face of the record, which has been pointed out in the review petition. The review petition is dismissed.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER