Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Recognised Examinations Act, 1937 1. Short title, extent and commencement. (1)This Act may be called the Madhya Pradesh Recognised Examinations Act, 1937.(2)It extends to and shall be in force in the whole of Madhya Pradesh.
