Supreme Court - Daily Orders
Indian Olympic Association vs Union Of India on 22 August, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.301 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14533/2022
[Arising out of impugned final judgment and order dated 16-08-2022
in WP(C) No. 195/2010 passed by the High Court of Delhi at New
Delhi]
INDIAN OLYMPIC ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
[ ONLY SLP(C) NO. 30748-30749/2017 IS LISTED UNDER THIS ITEM. ]
WITH
SLP(C) No. 30748-30749/2017 (XIV)
IA No. 132863/2020 - APPLICATION FOR EXEMPTION FROM FILING TYPED
DOCUMENTS
IA No. 82919/2024 - APPLICATION FOR PERMISSION
IA No. 136529/2020 - APPLICATION FOR PERMISSION
IA No. 132356/2020 - APPLICATION FOR VACATION OF INTERIM ORDER
IA No. 112325/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 144648/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 120057/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 52821/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 69871/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 185065/2023 - CLARIFICATION/DIRECTION
IA No. 25119/2020 - CLARIFICATION/DIRECTION
IA No. 60213/2024 - CLARIFICATION/DIRECTION
IA No. 71978/2024 - DOCUMENT TAKEN ON RECORD
IA No. 132355/2020 - EARLY HEARING APPLICATION
IA No. 91992/2021 - EARLY HEARING APPLICATION
IA No. 118219/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 131744/2020 - INTERVENTION APPLICATION IA No. 98733/2022 - INTERVENTION APPLICATION IA No. 98631/2022 - INTERVENTION APPLICATION IA No. 171051/2022 - INTERVENTION APPLICATION IA No. 137936/2022 - INTERVENTION APPLICATION IA No. 257196/2023 - INTERVENTION/IMPLEADMENT IA No. 144644/2023 - INTERVENTION/IMPLEADMENT IA No. 111940/2022 - MODIFICATION OF COURT ORDER IA No. 120713/2017 - MODIFICATION OF COURT ORDER Signature Not Verified IA No. 108628/2022 - PERMISSION TO FILE ADDITIONAL Digitally signed by KAPIL TANDON Date: 2025.08.23 DOCUMENTS/FACTS/ANNEXURES 12:30:29 IST Reason:
IA No. 192976/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 1 of 4 IA No. 118222/2017 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 256526/2023 - PERMISSION TO FILE APPLICATION FOR DIRECTION IA No. 169823/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION Date : 22-08-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Petitioner(s) :Mr. Nagarkatti Kartik Uday, AOR Ms. Awantika Manohar, AOR Mr. Ranjit Kumar, Sr. Adv. Mr. Siddhesh Shirish Kotwal, AOR Ms. Manya Hasija, Adv. Mr. T.illayarasu, Adv. Mr. Saurabh Guha, Adv. Mr. Madhav K. Sareen, Adv. Mr. Mani Aneja, Adv.
Mr. Akash Dikshit, Adv. Mr. Adwait Sharma, Adv.
For Respondent(s) :Mr. Tushar Mehta, Solicitor General Mr. K.m.nataraj, A.S.G. Mr. Kanu Agrawal, Adv. Mr. Mayank Pandey, Adv. Mr. Apoorv Kurup, Adv. Mr. Vatsal Joshi, Adv. Mr. Rajat Nair, Adv.
Mr. Shantnu Sharma, Adv. Ms. Swarupama Chaturvedi, Adv. Mr. Ishaan Sharma, Adv. Mr. Padmesh Mishra, Adv. Mr. Kartikay Aggarwal, Adv. Mr. Arkaj Kumar, Adv.
Dr. N. Visakamurthy, AOR Mr. Rahul Mehra, Respondent-in-person Mr. Chaitanya Gosain, Adv. Mr. Hanif Chimthanawala, Adv.
Caveator-in-person, AOR Mr. Amrish Kumar, AOR Ms. Radhika Gupta , AOR Mr. Nar Hari Singh, AOR Ms. Devina Sehgal, AOR Mr. Kumar Vaibhaw, Adv. Mr. Md. Ashaab, Adv.
2 of 4 Mr. Samar Vijay Singh, AOR Ms. Sabarni Som, Adv.
Mr. Aman Dev Sharma, Adv. Mr. Gaj Singh, Adv.
Mr. Vishnu Sharma, AOR Mr. Debesh Panda, AOR Mr. Gopal Sankaranarayanan, Sr. Adv., Amicus Curiae Mr. Samar Bansal, Advocate, Amicus Curiae Mr. Siddharth Nath, Adv. Mr. Asjad Hussain, Adv. Ms. Anunaya Chowdhary, Adv. Mr. Tushar Srivastava, Adv. Mr. Shreya Nair, Adv.
Mr. Nagarkatti Kartik Uday, AOR Mr. Pai Amit, AOR Mr. Neeraj Kumar Verma, AOR Mr. Pathak Rakesh Kaushik, Adv. Mr. Satya Kam Sharma, AOR Mr. Garv Bajaj, Adv.
Mr. Sumeer Sodhi, AOR Ms. Sandali Sharma, Adv. Mr. Bhanwar Pal Singh Jadon, Adv. Mr. Gagan Jaglan, Adv.
Ms. Radhika Gupta , AOR Mr. Kaushik Poddar, AOR Mr. Saurabh Jain, Adv. Mr. Prayag Jain, Adv.
Mr. Shivam Singh, Adv. Ms. Hetu Arora Sethi, AOR Mr. Anirudh Bhat, Adv. Mr. Nirmal Prasad, Adv. Mr. Yoshit Jain, Adv.
Mr. Shubham Janghu, Adv.
Mr. Divyanshu Rai , AOR Mr. Gautam Das, AOR Mr. Abanikanta Sahu, Adv. Mr. R.k.padhi, Adv.
Ms. Smita Samantaray, Adv. Ms. Vandana Miglani, Adv. Mr. Santosh Bebarta, Adv. Mr. Shivam Kumar, Adv.
3 of 4 Mr. Tarun Kant Samantaray, Adv.
Mr. Raghenth Basant, Sr. Adv. Ms. Kaushitaki Sharma, Adv. Mr. Kshitij Maheshwari, Adv. Ms. Purnima Krishna, AOR Mr. Anuj Tyagi, AOR Ms. Maitry Kakade, Adv. Ms. Akshita Agarwal, Adv. Ms. Shreelekha Vyas, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Ritin Rai, Sr. Adv. Mr. Sanjeev K. Kapoor, Adv. Mr. Sahil Narang, Adv. Mr. Dhritiman Roy, Adv. Mr. Vidush Sinha, Adv. Ms. Nayanika Singhal, Adv. M/S. Khaitan & Co., AOR Dr. Menaka Guruswamy, Sr. Adv. Mr. Prateek K Chadha, AOR Mr. Utkarsh Pratap, Adv. Mr. Sreekar Aechuri, Adv. Mr. Aniket Chauhaan, Adv. Ms. Shaswati Parhi, Adv. Ms. Arunima Das, Adv.
Ms. Bhumika Yadav, Adv. Ms. Kashish Jain, Adv.
Mr. Kotla Harshvardhan, Adv. Mr. Raghav Kohli, Adv. Mr. N. Sai Vinod, AOR Mr. Anmol Gupta, Adv.
Mr. Akshay Mann, Adv.
Mr. Sravan Kumar Karanam, AOR Mr. Kumar Abhishek, Adv.
Mr. Shuvodeep Roy, AOR UPON hearing the counsel the Court made the following O R D E R List on 28.08.2025 at 1.15 pm. (KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 4 of 4