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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(2)(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)providing moneys to a registered society (hereafter in this Chapter referred to as the central society) to enable that society to purchase shares in other registered societies (hereafter in this Chapter referred to as the primary societies);