Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 68 in The Assam Highway Act, 1989 68. Power to compound offence. - The highway authority may, either before or after the institution of the proceeding, compound an offence against Part II to IV of this Act or any rule framed thereunder.
