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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(6) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(6)If a nominee predeceases the unorganized worker, such worker shall submit a fresh nomination in Form-Ill.All the departments concerned who are implementing welfare measures to the Unorganized Workers falling under their departments, shall suitably modify the forms prescribed in the rules in tune with the provisions of the Act and these Rules, to have uniformity.