Madhya Pradesh High Court
Har Prasad Jaiswal & Ors vs Inder Pal Singh & Ors on 22 January, 2015
<font size="4"> <div style="width: 600px; background-color: white; height: 500px; margin: 0px auto; word-wrap: break-word;" id="ggg" onkeypress="return nb(event)" onmouseup="checkStat()" contenteditable="true"> <p style="margin-bottom: 0in; page-break-before: always" align="CENTER"> <font face="Tahoma, sans-serif"><font size="3"><u><b>S.A. No.1433/2004</b></u></font></font></p> <p style="margin-bottom: 0in" align="JUSTIFY"><font face="Tahoma, sans-serif"><u><b>22/1/2015</b></u></font></p> <p style="margin-bottom: 0in" align="JUSTIFY"><br> </p> <p style="margin-bottom: 0in; line-height: 200%" align="JUSTIFY"><font face="Tahoma, sans-serif"> None for the appellant.</font></p> <p style="margin-bottom: 0in; line-height: 200%" align="JUSTIFY"><font face="Tahoma, sans-serif"> Adjourned. </font></p> <p style="margin-top: 0.04in; margin-bottom: 0.04in; line-height: 100%" align="JUSTIFY"> <font face="Tahoma, sans-serif"><b> (J.K. Maheshwari)</b></font></p> <p style="margin-bottom: 0in; line-height: 100%" align="JUSTIFY"> <font face="Tahoma, sans-serif"> </font><font face="Tahoma, sans-serif"><b>Judge</b></font></p> <p style="margin-bottom: 0in; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Tahoma, sans-serif"><font size="3">PK</font></font></p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>