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Union of India - Section

Section 12 in Performing Animals (Registration) Rules, 2001

12. Submission of report by veterinary doctor:-

Every person who has been granted registration under these rules shall ensure that a monthly report of all the performing animals in the form to be specified by the prescribed authority in respect of their health, deaths and births duly certified by a veterinary doctor is submitted to the prescribed authority on or before the 7th of every succeeding month.