Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(3) in The Rajasthan Sales Tax Act, 1994 (3)Different rate of percentage of price, or different rate per head may be notified by the State Government under sub-section (1) and (2) for different classes of live-stock.
