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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2)(iva) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iva)[ "Fund" means the General Provident Fund governed by the General Provident Fund (Central Services) Rules, 1960; [Clause (iva), (ivb) and (ivc) were inserted by the Amendment Rules 1980 thereafter clause (iva) has been substituted by (Amendment) Rules, 1990.]