Himachal Pradesh High Court
Sanjay Kumar vs . Uma Kumari on 22 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sanjay Kumar Vs. Uma Kumari Cr. Revision No. 458 of 2019 .
22.04.2022 Present: Mr. Rahul Gathania, Advocate, vice Mr. Nimish Gupta, Advocate, for the petitioner.
Mr. Abhishek Verma, Advocate, vice Ms. Sharmila Patial, Advocate, for the respondent.
Cr. Revision No. 458 of 2019 Today original counsel for parties are not available due to sudden demise of Sh.Ashok Pathania, Advocate, therefore, on request made on behalf of learned counsel appearing on behalf of parties, matter is adjourned.
List after two weeks.
(Vivek Singh Thakur), Judge.
22nd April, 2022 (shivender) ::: Downloaded on - 22/04/2022 20:13:20 :::CIS