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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(hh) in Chhattisgarh Food and Nutritional Security Act, 2012

(hh)"Vigilance Committee" means a committee constituted under Section 24 of this Act to supervise the implementation of all schemes under this Act;